Patna High Court - Orders
Ashok Kumar Pandey Ors vs Rajesh Kumar Sinha & Ors on 11 April, 2012
Author: V. Nath
Bench: V. Nath
Patna High Court C.R. No.166 of 2011 (6) dt.11-04-2012
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Revision No.166 of 2011
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Ashok Kumar Pandey Ors
.... .... Petitioner/s
Versus
Rajesh Kumar Sinha & Ors
.... .... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Ajay Kumar
For the Respondent/s : Mr.
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CORAM: HONOURABLE MR. JUSTICE V. NATH
ORAL ORDER
6 11-04-2012This interlocutory application shall be considered at the time of admission.
Put up this revision application "for admission", if otherwise ready.
The plaintiff-opposite party 1st set i.e. opposite party nos. 1 & 2 have already appeared.
(V. Nath, J) Nitesh/-