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Patna High Court - Orders

Ashok Kumar Pandey Ors vs Rajesh Kumar Sinha & Ors on 11 April, 2012

Author: V. Nath

Bench: V. Nath

           Patna High Court C.R. No.166 of 2011 (6) dt.11-04-2012




                           IN THE HIGH COURT OF JUDICATURE AT PATNA
                                             Civil Revision No.166 of 2011
                        ======================================================
                        Ashok Kumar Pandey Ors
                                                                            .... .... Petitioner/s
                                                         Versus
                        Rajesh Kumar Sinha & Ors
                                                                           .... .... Respondent/s
                        ======================================================
                        Appearance :
                        For the Petitioner/s  :    Mr. Ajay Kumar
                        For the Respondent/s    : Mr.
                        ======================================================
                        CORAM: HONOURABLE MR. JUSTICE V. NATH
                        ORAL ORDER

6     11-04-2012

This interlocutory application shall be considered at the time of admission.

Put up this revision application "for admission", if otherwise ready.

The plaintiff-opposite party 1st set i.e. opposite party nos. 1 & 2 have already appeared.

(V. Nath, J) Nitesh/-