Delhi High Court - Orders
G L Sagar vs Edcil India Ltd on 12 August, 2025
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~48 & 49
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 290/2025 & CM APPL. 26505/2025, CM APPL. 26506/2025
G L SAGAR .....Appellant
Through: Mr. S.D Singh, Mr. Kamla Prasad &
Ms. Meenu Singh, Advocates
versus
EDCIL INDIA LTD. .....Respondent
Through: Mr. Chetan Sharma ASG, Mr.
Saurabh Mishra, Ms. Aashnaa Bhatia,
Mr. Kapil Kaushik and Mr. Shubham
Sharma, Advocates
+ CONT.CAS(C) 1013/2025 & CM APPL. 41000/2025
G L SAGAR .....Petitioner
Through: Mr. S.D Singh, Mr. Kamla Prasad &
Ms. Meenu Singh, Advocates
versus
MR GOVIND JAISWAL .....Respondent
Through: Mr. Chetan Sharma ASG, Mr.
Saurabh Mishra, Ms. Aashnaa Bhatia,
Mr. Kapil Kaushik and Mr. Shubham
Sharma, Advocates
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
HON'BLE MR. JUSTICE VIMAL KUMAR YADAV
ORDER
% 12.08.2025 List on 26.08.2025.
SUBRAMONIUM PRASAD, J VIMAL KUMAR YADAV, J AUGUST 12, 2025 Prateek This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 14/08/2025 at 22:25:26