Supreme Court - Daily Orders
Parmanand Lal Charitable Society ... vs Punjab Wakf Board on 6 February, 2025
ITEM NO.7 REGISTRAR COURT SECTION IV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MS. SUJATA SINGH
Civil Appeal No(s). 6020-6021/2016
PARMANAND LAL CHARITABLE SOCIETY (REGD) Appellant(s)
VERSUS
PUNJAB WAKF BOARD & ORS. Respondent(s)
Date : 06-02-2025 These appeals were called on for hearing today.
For Appellant(s) :
Mr. Rajat Sharma, Adv.
Mr. Dinesh Verma,Adv.
Mr. Subhasish Bhowmick, AOR
For Respondent(s) : Mr. Ashok Kumar Gupta Ii, AOR
M/S. Equity Lex Associates, AOR
Mrs. Naghma Imtiaz, Adv.
Mr. Zargham Zahmed, Adv.
Mr. Saif Naseem, Adv.
Mr. Md. Sarfaraz, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Counter affidavit has already been filed by Respondent No.1. Respondent No. 7 is duly represented. Counter affidavit, if any, be filed in the meantime. SLP has been dismissed due to non-prosecution with regard to Respondent Nos. 2 to 4 and deceased Respondent No.5 vide Hon'ble Judge in Chamber's order dated 05.02.2013.
Ld. Counsel for Respondent No. 6 has been designated as Senior Advocate. Two weeks time, as last opportunity, is granted to Ld. Counsel Signature Not Verified for appellant to take fresh steps and to file fresh Digitally signed by PRIYANKA MALIK particulars.
Date: 2025.02.07 16:34:32 IST Reason:
List again on 7.3.2025.
SUJATA SINGH Registrar MG