Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 113 in Bihar Factories Rules, 1950 113. Riding on vehicles. (1)No person shall be permitted to be upon (whether inside or outside) any locomotive or vehicle except where secure foothold and holds are provided.
