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[Cites 0, Cited by 0] [Section 94(3)] [Section 94] [Entire Act]

State of Mizoram - Subsection

Section 94(3)(i) in Mizoram Goods and Services Tax Act, 2017

(i)a "Limited Liability Partnership" formed and registered under the provisions of the Limited Liability Partnership Act, 2008shall also be considered as a firm;