Section 3(2)(b) in The Maharashtra Housing and Area Development Authority Employees (Determination of Seniority) Regulations, 1987

[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

(b)in the case of promotees, the seniority shall be determined in the order of their seniority in the cadres from which they are promoted, and

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