Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Gujarat - Subsection Section 28(1) in Gujarat Special Investment Region Act, 2009 (1)The State Government may, by notification in the Official Gazette, declare the whole or any part of the Special Investment Region to be controlled area for the purposes of this Act.
