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Union of India - Section

Section 14 in The Ministers (Allowances, Medical Treatment and other Privileges) Rules, 1957

14. Persons who can accompany a minister.

- When a Minister travels on duty in a regular air service machine, he may take with him at the expense of the Government his private secretary, or an assistant private secretary, or a personal assistant and a jamadar or a domestic servant, whenever this is considered by the Minister to be urgent and necessary in the public interest.