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Karnataka High Court

The Director Of Ksrtc vs Sri K B Manjunath on 26 July, 2011

Author: Subhash B.Adi

Bench: Subhash B.Adi

TUT TT eR IAEE FRMGEE OMUIRE GF RARMALARA HIGH COURT OF KARNATAKA HIGH COURT OF KARNATAKA HIGH ¢

"19, LEO)

posed

IN THE HIGH COURT OF KARNATAKA AT BANC ORE
TN THE HiGH COURT OF KARNATAKA AT BANGA EB

-- se, so: tage, oe s mp Site gay ree g eves nore Aine
THE HON'BLE MR.JUSTICE SUBHASH B ADT

BISCO ELUAN SOUS FINST APPEAL NO.4777? OF 2011 fev)

THE DIRECTOR OF ESrTc
BOLARB DIVISION, EOL a oe

NOW THROUGH CHIEF LAY. | ae |
OPFICER, REPTC , BANGAL, ORE (oP i AP PEPLLARYT

AND:

lL. SRL B.MANJUM HO. y
SRLE. BREE MAPPA, AGE: 4. YEARS
RICE MERCHANT, NEAR.
THRINETHPRA TALIOES

APTHACIRI NILAYA, RE Eu

TOWN, EADUR TALUE

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