Karnataka High Court
The Director Of Ksrtc vs Sri K B Manjunath on 26 July, 2011
Author: Subhash B.Adi
Bench: Subhash B.Adi
TUT TT eR IAEE FRMGEE OMUIRE GF RARMALARA HIGH COURT OF KARNATAKA HIGH COURT OF KARNATAKA HIGH ¢ "19, LEO) posed IN THE HIGH COURT OF KARNATAKA AT BANC ORE TN THE HiGH COURT OF KARNATAKA AT BANGA EB -- se, so: tage, oe s mp Site gay ree g eves nore Aine THE HON'BLE MR.JUSTICE SUBHASH B ADT BISCO ELUAN SOUS FINST APPEAL NO.4777? OF 2011 fev) THE DIRECTOR OF ESrTc BOLARB DIVISION, EOL a oe NOW THROUGH CHIEF LAY. | ae | OPFICER, REPTC , BANGAL, ORE (oP i AP PEPLLARYT AND: lL. SRL B.MANJUM HO. y SRLE. BREE MAPPA, AGE: 4. YEARS RICE MERCHANT, NEAR. THRINETHPRA TALIOES APTHACIRI NILAYA, RE Eu TOWN, EADUR TALUE - CHIXMAG GALUR DIgT. ~ S77 182 2 SRK. sri nS ELMAR 8/O VENEATARA MANA AL®: 27 VRARS EBETC MUS DRIVER BADOE - NOt psy? a : BO Ld DEPOT apo ise one FPESPORDENTS sed heh Ths MPA is fled under section 173(1) of Motor Vehicles Act against the nadement arel ewerd dated fe 4 ae iO | paased m MVC No.1/2009 on the fle of the a MACT, Tarikere awarding a Tarere, ra, tne ot 2 Or P @.1, .peeeed in MYC ole Sg, o wee est ag PEA Roe Bek, Bee Pe Eee ae ine ae DOS 1 oh Be : de Ik os fie ook ee Eat ee seg! Beare: ee 2 _ ' afrecd a 4 eee 2 'gOS a ee - am 'ded ey i oy : o ee "et ro a oe. phe f % +a) Get ogi" Ca . Som -- "3 cl 3 poco x oo: "e Be # m gpg Eihikg 109 HOI WVLONN YD AO LUNOSD HOI VNVEVNEWS AC Dee lies warwienie: Ga dees enen geenae es wouanavnos cons ann .
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