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[Cites 0, Cited by 0] [Section 81E] [Entire Act]

State of Kerala - Subsection

Section 81E(4) in Kerala Factories Rules, 1957

(4)A suitable safety valve or rupture disc of adequate size and capacity shall be provided to effectively prevent the pressure being built up in the reaction vessel beyond the safe limit. Effective arrangements shall be made to ensure that the released gases, fumes, vapours, liquids or dusts as the case may be are led away and disposed or through suitable pipes without causing any hazard. Where flammable gases or vapours are likely to be vented out from the vessel, the discharge and shall be provided with a flame arrester.