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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1)(j) in Government Savings Promotion General Rules, 2018

(j)"Passbook" means a document, in physical or electronic form, issued by an Accounts Office containing particulars of the depositor and details of transactions made in that account;