Section 9 in University Grants Commission (Categorization of Universities (only) for Grant of Graded Autonomy) Regulations, 2018
9. Graded Autonomy Regulations vis-a-vis other Regulations.
- The provisions mentioned in the clause 4 and 5 of the Regulations i.e. dimensions of autonomy for Category-I Universities and Category-II Universities respectively, shall prevail in case of any inconsistent/conflicting provisions in the other UGC Regulations.
