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Jammu & Kashmir High Court - Srinagar Bench

Nigeena Begum vs Ut Th. P/S Baramulla on 26 April, 2024

Author: Tashi Rabstan

Bench: Tashi Rabstan

                                                          S. No. 12
                                                          Regular Cause List
    IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH
                       AT SRINAGAR
                             CrlA(D) No. 17/2024
                             CrlM No. 297/2024


Nigeena Begum                                          ...Appellant/Petitioner(s)

Through: Mr. Jehangir Rehbar, Adv.

                                       Vs.
UT Th. P/S Baramulla.                                          ...Respondent(s)

Through: Ms. Maha Majeed, Assisting Counsel vice
         Mr. Mohsin Qadri, Sr. AAG
CORAM:
HON'BLE MR. JUSTICE TASHI RABSTAN, JUDGE
HON'BLE MR. JUSTICE MOHAMMAD YOUSUF WANI, JUDGE
                                    ORDER

26.04.2024 Learned appearing counsel for the respondents is directed to examine the applicant and file the latest medical report on or before the next date of hearing.

List on 10th May, 2024.




          (Mohammad Yousuf Wani)                 (Tashi Rabstan)
                       JUDGE                                   JUDGE



SRINAGAR
26.04.2024
Sakeena