Jammu & Kashmir High Court - Srinagar Bench
Nigeena Begum vs Ut Th. P/S Baramulla on 26 April, 2024
Author: Tashi Rabstan
Bench: Tashi Rabstan
S. No. 12
Regular Cause List
IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
CrlA(D) No. 17/2024
CrlM No. 297/2024
Nigeena Begum ...Appellant/Petitioner(s)
Through: Mr. Jehangir Rehbar, Adv.
Vs.
UT Th. P/S Baramulla. ...Respondent(s)
Through: Ms. Maha Majeed, Assisting Counsel vice
Mr. Mohsin Qadri, Sr. AAG
CORAM:
HON'BLE MR. JUSTICE TASHI RABSTAN, JUDGE
HON'BLE MR. JUSTICE MOHAMMAD YOUSUF WANI, JUDGE
ORDER
26.04.2024 Learned appearing counsel for the respondents is directed to examine the applicant and file the latest medical report on or before the next date of hearing.
List on 10th May, 2024.
(Mohammad Yousuf Wani) (Tashi Rabstan)
JUDGE JUDGE
SRINAGAR
26.04.2024
Sakeena