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State of Andhra Pradesh - Section

Section 42 in Andhra Pradesh Education Act, 1982

42. Government to set apart sum for giving grant-in-aid to certain recognised institutions: -

The Government shall, within the limits of its economic capacity, set apart a sum of money annually for being given as grant-in-aid (hereinafter in this Act referred to as grant) to local authority institutions and private institutions in the State, recognised for this purpose in accordance with rules made in this behalf.