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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(k) in Atomic Energy (Radiation Protection) Rules, 2004

(k)"decommissioning" means discontinuation of the use of radiation equipment or installation on a permanent basis, with or without dismantling the equipment, including removal or containment of radioactive materials;