Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] State of Bihar - Section Section 11 in The Bihar Private Forest Act, 1947 11. Restrictions on right to graze cattle. - No person shall, in the exercise of any customary or other right of pasture or cause to be pastured in any forest any cattle of which he is not the owner.
