Section 9 in The Rajasthan Municipalities (Class IV Services) (New Pay Scales) Rules, 1973
9. Relaxation of Rules.
- Where the Government is satisfied that the operation of any of these Rules causes undue hardship in any particular case, the Government in the Local Self Government Department may by an order, relax the requirement of that rule to such extent and subject to such condition as may be considered necessary for dealing with the case in a just equitable manner.
