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[Cites 0, Cited by 0] [Section 49A(15)] [Section 49A] [Entire Act]

State of West Bengal - Subsection

Section 49A(15)(b) in The West Bengal Factories Rules, 1958

(b)A train, locomotive, wagon or other rolling stock shall not be moved by mechanical or electrical power unless it is preceded at a distance of not less than 10 metres during the whole of its journey by a shunting jamadar, who shall be provided with signalling flags or lamp and whistle, necessary for calling the attention of the driver