Karnataka High Court
Dr Pk Prakash vs Sri C Dase Gouda on 12 August, 2010
Author: S.Abdul Nazeer
Bench: S.Abdul Nazeer
.. 1 _ IN THE 1-new COURT 0;: KAR'NA'l'AKA AT BANGALQRE3 DATED THIS 'r1~1:«: 12'?" DAY OF AUGUST, 2Q1~.C_j BEFORE A A A THE HONBLE MR.Jus'r1cE_s,,ABDu1; _ M.F.A.NC).2943 0F:'20o§3f.<i§C1 A BETWEEN: A A DR.P.K.PRAKASH, MBBS, MRCP _ SON OF SHR} K.P.KRISHNA BHAT' -. . RESIDING AT No.23, DABRQSA c1._.Q's--E DANES COURT. LLANDAF CARMF.1'.~* . * "
CA 5, 2011. U.K. '- _ f 1 REPREsEN'1'ED';3yV.i;-:11s :; 'V V:
GENERAL P()w1«:R; Ac); A'Eil'ORNEY, HOLDPER' SHRI RESIDING A'1'N0;i.30, 1(:R0ss, . G . K.W; LAYOUTI', \f'Ic}..'\Y;'xNACvAl3{','- . BANGALORE"-5j560'Q46, . APPELLANT (BY. M/S.G:.S.1éHA'f"&:'Aés0c1A'n~:s. ADVS.) ' 'S£21C..'DAsEC;tjUDA.
_ ..s0N.Q'F CHEKKA TIMMAIAH ' AA VVAGFJI5 A_}3OU'i' 30 YEARS 'R«I«;_s1_p'1N<'3 AT NAGARABHAVI VIILAGE. QPPO_SI'I'E IVIARUTI 'l'EMPI.,E. V-ESECYROAD. BANGALORE.
.. 2. 'six: CJAGADEESHA.
SON OF CHIKKA THVEMAIAH AGED ABOUT 28 YEARS RELSIDING AT NAGARABHAVI VILLAGE, OPPOSITE MARUTI 'I"§VIE3I.3LE. ISEC ROAD, BANGALORE. REISPONDENTS {BY SR! SRAJENDRA. ADV. FOR R1 81 R2] ...2_.
'I'I*I§S MFA IS FILED U NDER ORDER 43 RULE Mr) ()F__ CPC, AGAINST 'I'I-IE ORDER DATED 02.01.2008 PASSED ON,_I;A IN O.S.NO.2989/2006 ON THE FILE 0? XVII ADDI'I'IC)NA_L"«._C'ITI'Y CIVIL JUDGE. BANGALORE, SCCHAI6. DISM.ISS1I\IQ'.'7IfiI*IE:'IA' FILED UNDER ORDER 39 RULE I AND 2 CPC F'OR_«'I':_ . THIS MFA COMING ON FOR REPORT1Ng..V. THIS DAY. '1"HECOUR'I' DELIVERED jrHE'FO1,LOw1NfOI:'._ V JUDQMENT° Learned Counsel for a¥ppe1I£xI1IiR_I.IhavSs filed 3. memo seeking permissiolj to withdraw the appeal. V I\/I__enf)O- .I"E.)CO.§*Cfl.:" . Apfjéal is dismissed as withdrawn.
Sd/-7' JUDGE