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[Cites 0, Cited by 0] [Section 33A] [Entire Act]

State of Jharkhand - Subsection

Section 33A(2) in Jharkhand Co-operative Societies Act, 2008

(2)(1) It shall be the duty of the Board/ Managing Committee to ensure that annual financial statements are prepared and presented for audit within forty five days of closure of the co-operative year.