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[Cites 0, Cited by 0] [Section 427(28)] [Section 427] [Entire Act]

State of Madhya Pradesh - Subsection

Section 427(28)(l) in The M.P. Municipal Corporation Act, 1956

(l)the position, materials and method of construction of fireplaces, smoke-escapes, chimneys, staircases, water-closets, water-closet accommodation and drains in building;