Bombay High Court
Sharad S/O Mahadeorao Ghate vs Shyam S/O Shrikrushnarao Ghate on 16 December, 2022
Author: Vinay Joshi
Bench: V. G. Joshi
1 36wp5358.2022
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH : NAGPUR
WRIT PETITION NO.5358 /2022
(Sharad s/o Mahadeorao Ghate Vs. Shyam s/o Shrikrushnarao Ghate and others)
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Office Notes, Office Memoranda of Coram, Court's or Judge's orders
appearances, Court's orders of directions
and Registrar's orders
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Shri V.R.Deshpande, counsel for the petitioner.
Shri S.C. Joshi, counsel for the respondent Nos. 1 and 2.
CORAM : VINAY JOSHI, J.
DATED : 16/12/2022.
Learned counsel, appearing for the respondents seeks adjournment By consent, stand over after three weeks.
Interim order to continue, till next date.
(VINAY JOSHI, J.) rkn ::: Uploaded on - 16/12/2022 ::: Downloaded on - 17/12/2022 19:15:45 :::