Supreme Court - Daily Orders
The Pr. Commissioner Of Income Tax13 vs M/S Tops Group Electronics System Ltd. on 8 December, 2021
Bench: Uday Umesh Lalit, S. Ravindra Bhat, Bela M. Trivedi
ITEM NO.9 COURT NO.2 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 37343/2019
(Arising out of impugned final judgment and order dated 26-02-2019 in
ITA No. 1721/2016 passed by the High Court Of Judicature At Bombay)
THE PR. COMMISSIONER OF INCOME TAX13 Petitioner(s)
VERSUS
M/S TOPS GROUP ELECTRONICS SYSTEM LTD. Respondent(s)
(IA No. 168194/2019 - CONDONATION OF DELAY IN FILING; IA No. 92327/2020 -
EXEMPTION FROM FILING AFFIDAVIT; IA No. 168196/2019 - EXEMPTION FROM
FILING C/C OF THE IMPUGNED JUDGMENT)
WITH
SLP(C) No. 2037/2020 (IX)
(IA No. 3529/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
Date : 08-12-2021 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MS. JUSTICE BELA M. TRIVEDI
For Petitioner(s) Mr. Balbir Singh Ld. ASG
Mr. Jai Anant Dehadrai, Adv.
Mr. Shyam Gopal, Adv.
Mr. Sidharth Arora, Adv.
Ms. Monica Benjamin, Adv
Mr. S.S. Rebello, Adv
Mr. M.P. Gupta, Adv
Mr. D.L. Chidananda, Adv.
Mr. Raj Bahadur Yadav, AOR
Mr. Sughosh Subramanyam Adv
Mr. O.P.Shukla Adv
For Respondent(s) Mr. Avinash Tripathi, AOR
Mr. Shyamal Kumar, AOR
Mr. K.C. Dubey, Adv.
Mr. Neeraj Shekhar, Adv.
Mr. S. Sanjay, Adv.
Mr. V. Singh, Adv.
Mr. S.K. Tomar, Adv.
Signature Not Verified UPON hearing the counsel the Court made the following
Digitally signed by
Indu Marwah
O R D E R
Date: 2021.12.11 16:43:13 IST Reason:
Not taken up.
List the matter on 09.02.2022. (INDU MARWAH) (VIRENDER SINGH) COURT MASTER (SH) BRANCH OFFICER