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State of West Bengal - Section

Section 158 in The West Bengal Panchayat Act, 1973

158. Power of Zilla Parishad to divert, discontinue or close road.

- A Zilla Parishad may divert, discontinue or close temporarily any road, which is under its control and management or is vested in it, and may, with the approval of the State Government, close any such road permanently.