Section 72(1)(e) in The Orissa Municipal Corporation (Division of City into Wards, Reservation of Seats, and Conduct of Election) Rules, 2003

[Cites 0, Cited by 0] [Section 72(1)] [Section 72] [Entire Act]

(e)if the mark indicating the vote thereon is placed in such manner as to make it doubtful to which candidate the vote has been given; or

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