Supreme Court - Daily Orders
J. Thulasidharan And Ors. vs R. Ranganathan (Dead)Through Lrs. And ... on 20 March, 2024
Author: Rajesh Bindal
Bench: Rajesh Bindal
1
ITEM NO.104 COURT NO.13 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
IA 17562/2013,2/2017, in Civil Appeal No(s). 2003/2023
J. THULASIDHARAN AND ORS. & ORS. Appellant(s)
VERSUS
R. RANGANATHAN (DEAD)THROUGH LRS. AND ORS. & ORS. Respondent(s)
WITH
C.A. No. 2004/2023 (XII)
C.A. No. 2005/2023 (XII)
IA No. 44189/2019 - EXEMPTION FROM FILING O.T.
IA No. 30443/2017 - LR, C/D
IA No. 12119/2019 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/
ANNEXURES
C.A. No. 2006/2023 (XII)
IA No. 45417/2019 - EXEMPTION FROM FILING O.T.
IA No. 45416/2019 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/
ANNEXURES
IA No. 12993/2019 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/
ANNEXURES
Date : 20-03-2024 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE RAJESH BINDAL
HON'BLE MR. JUSTICE PRASANNA BHALACHANDRA VARALE
For Appellant(s) M/S. Ap & J Chambers, AOR
Mr. Aditya Dev, Adv.
Mr. Krishnan Venugopal, Sr. Adv.
Mrs. Prabha Swami, AOR
Ms. Divya Swami, Adv.
Mr. Nikhil Swami, Adv.
Mr. Krishnan Agarwal, Adv.
M/S. Lawfic, AOR
Mr. Sriram Parakkat, Adv.
Mr. M.S. Vishnu Sankar, Adv.
Signature Not Verified
Mr. V. Balachandran, AOR
Digitally signed by
Jatinder Kaur
Date: 2024.03.20
Mr. Ranjit Kumar, Sr. Adv.
16:59:51 IST
Reason:
Mr. Siddharth Naidu, Adv.
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For Respondent(s) M/S. Arputham Aruna And Co, AOR
Mr. R. Chandrachud, AOR
Mr. K. V. Vijayakumar, AOR
Mr. D.Kumanan, AOR
Mr. Sheikh F Kalia, Adv.
Mrs.Deepa. S, Adv.
Ms. Bano Deswal, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Mr. Aditya Dev, learned counsel appearing for the appellants in CA No. 2006/2003 seeks adjournment.
As requested, list the matters on 03.04.2024.
(JATINDER KAUR) (RENU BALA GAMBHIR) P.S. to REGISTRAR COURT MASTER (NSH)