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Supreme Court - Daily Orders

J. Thulasidharan And Ors. vs R. Ranganathan (Dead)Through Lrs. And ... on 20 March, 2024

Author: Rajesh Bindal

Bench: Rajesh Bindal

                                                1

     ITEM NO.104                         COURT NO.13                 SECTION XII

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

     IA 17562/2013,2/2017, in Civil Appeal No(s). 2003/2023

     J. THULASIDHARAN AND ORS. & ORS.                               Appellant(s)

                                               VERSUS

     R. RANGANATHAN (DEAD)THROUGH LRS. AND ORS. & ORS.              Respondent(s)

     WITH
     C.A. No. 2004/2023 (XII)

     C.A. No. 2005/2023 (XII)
     IA No. 44189/2019 - EXEMPTION FROM FILING O.T.
     IA No. 30443/2017 - LR, C/D
     IA No. 12119/2019 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/
     ANNEXURES

     C.A. No. 2006/2023 (XII)
     IA No. 45417/2019 - EXEMPTION FROM FILING O.T.
     IA No. 45416/2019 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/
     ANNEXURES
     IA No. 12993/2019 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/
     ANNEXURES

     Date : 20-03-2024 These matters were called on for hearing today.

     CORAM :             HON'BLE MR. JUSTICE RAJESH BINDAL
                         HON'BLE MR. JUSTICE PRASANNA BHALACHANDRA VARALE

     For Appellant(s)             M/S. Ap & J Chambers, AOR
                                  Mr. Aditya Dev, Adv.

                                  Mr. Krishnan Venugopal, Sr. Adv.
                                  Mrs. Prabha Swami, AOR
                                  Ms. Divya Swami, Adv.
                                  Mr. Nikhil Swami, Adv.
                                  Mr. Krishnan Agarwal, Adv.

                                  M/S. Lawfic, AOR
                                  Mr. Sriram Parakkat, Adv.
                                  Mr. M.S. Vishnu Sankar, Adv.
Signature Not Verified


                                  Mr. V. Balachandran, AOR
Digitally signed by
Jatinder Kaur
Date: 2024.03.20

                                  Mr. Ranjit Kumar, Sr. Adv.
16:59:51 IST
Reason:


                                  Mr. Siddharth Naidu, Adv.
                                  2

For Respondent(s)   M/S. Arputham Aruna And Co, AOR

                    Mr. R. Chandrachud, AOR
                    Mr. K. V. Vijayakumar, AOR

                    Mr. D.Kumanan, AOR
                    Mr. Sheikh F Kalia, Adv.
                    Mrs.Deepa. S, Adv.
                    Ms. Bano Deswal, Adv.


          UPON hearing the counsel the Court made the following
                             O R D E R

Mr. Aditya Dev, learned counsel appearing for the appellants in CA No. 2006/2003 seeks adjournment.

As requested, list the matters on 03.04.2024.

(JATINDER KAUR) (RENU BALA GAMBHIR) P.S. to REGISTRAR COURT MASTER (NSH)