Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 81F(3)] [Section 81F] [Entire Act]

State of Kerala - Subsection

Section 81F(3)(i) in Kerala Factories Rules, 1957

(i)to advise the concerned departments in planning and organizing measures necessary for the effective control of personal injuries;