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Delhi High Court - Orders

Nasimuddin Ansari vs Satish Singh Irsme on 26 August, 2025

Author: Amit Sharma

Bench: Amit Sharma

                          $~51
                          *    IN THEHIGH COURTOF DELHIAT NEW DELHI
                          +         CONT.CAS(C) 1285/2022
                                    NASIMUDDIN ANSARI                                                               .....Petitioner
                                                Through:                              None

                                                                  versus

                                    SATISH SINGH IRSME                                                .....Respondent
                                                  Through:                            Ms. Bharathi Raju, SPC with Ms.
                                                                                      Divyangi, Adv.

                                    CORAM:
                                    HON'BLE MR. JUSTICE AMIT SHARMA
                                                                  ORDER

% 26.08.2025

1. This hearing has been done through hybrid mode.

2. Adjournment slip has been moved on behalf of the petitioner. The respondent has no objection to the same.

3. Renotify on 19.01.2026.

AMIT SHARMA, J AUGUST 26, 2025/nk/dj This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 28/08/2025 at 22:10:26