Delhi High Court - Orders
Nasimuddin Ansari vs Satish Singh Irsme on 26 August, 2025
Author: Amit Sharma
Bench: Amit Sharma
$~51
* IN THEHIGH COURTOF DELHIAT NEW DELHI
+ CONT.CAS(C) 1285/2022
NASIMUDDIN ANSARI .....Petitioner
Through: None
versus
SATISH SINGH IRSME .....Respondent
Through: Ms. Bharathi Raju, SPC with Ms.
Divyangi, Adv.
CORAM:
HON'BLE MR. JUSTICE AMIT SHARMA
ORDER
% 26.08.2025
1. This hearing has been done through hybrid mode.
2. Adjournment slip has been moved on behalf of the petitioner. The respondent has no objection to the same.
3. Renotify on 19.01.2026.
AMIT SHARMA, J AUGUST 26, 2025/nk/dj This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 28/08/2025 at 22:10:26