Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 101(2)] [Section 101] [Entire Act]

State of Haryana - Subsection

Section 101(2)(a) in Haryana Urban Development Authority Act, 1977

(a)if the document so addressed is sent or delivered in accordance with clause (d) of sub-section (1); or