Andhra Pradesh High Court - Amravati
Smt Gurugubilli Santha Kumari, vs The State Of Andhra Pradesh, on 6 October, 2020
Author: J K Maheshwari
Bench: J K Maheshwari
/ --
IN THE HIGH COURT OF ANDHRA PRADESH AT AMA
(SPECIAL ORIGINAL JURISDICTION)
TUESDAY, THE SIXTH DAY OF OCTOBER
TWO THOUSAND AND TWENTY
- : PRESENT :
Hindu, aged about 44 years, Occ: Housewife,
R/o D.No. 6-36/5, New Saradhanagar, Paradesipalem(Vv),
Marikivalsa, Visakhapatnam, Rural (M), Visakhapatnam Dist.
2. Smt. Dakamarri Seetamma, W/o Suribabu,
Aged 50 years, Occ: Housewife,
R/o D.No. 6-26/4, New Saradhanagar, Paradesipalem(V),
Marikivalsa, Visakhapatnam, Rural (M), Visakhapatnam Dist.
3. Smt Nandipati Sathyavathi, W/o Gangarao,
Aged about 49 yrs, Occ : Housewife,
R/o D.No. 6-26/1, New Saradhanagar, Paradesipalem(V),
Marikivalsa, Visakhapatnam, Rural (M), Visakhapatnam Dist.
4. Smt. Bomma KOndamma W/o Demudu
Aged about 42 yrs, Occ : Housewife,
R/o D.No, 6-26/6, New Saradhanagar, Paradesipalem(V),
Marikivalsa, Visakhapatnam, Rural (M), Visakhapatnam Dist.
5. Smt. Modulavalasa Tulasi W/o Govindarao
Aged about 40 yrs, Occ : Housewife,
R/o D.No. A5, New Saradhanagar, Paradesipalem(V),
Marikivalsa, Visakhapatnam, Rural (M), Visakhapatnam Dist.
6. Smt Balla Rupavathi W/o Bapuji,
Aged about 30 yrs, Occ : Housewife, -
R/o D.No. 6-26/6, New Saradhanagar, Paradesipalem(V),
Marikivalsa, Visakhapatnam, Rural (M), Visakhapatnam Dist.
7. Smt Siddapu Adilakshmi, W/o Todugu Raju,
Aged about 35 yrs, Occ : Housewife,
R/o D.No. 6-26/7, New Saradhanagar, Paradesipalem(V),
Marikivalsa, Visakhapatnam, Rural (M), Visakhapatnam Dist.
8. Smt Dubba Mohini W/o 'Chinnarao,
Aged about 37 yrs, Occ : Housewife,
R/o D.No. B2, New Saradhanagar, Paradesipalem(V),
Marikivalsa, Visakhapatnam, Rural (M), Visakhapatnam Dist.
RAVATI
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9. Golagani Venkayamma W/o Simhachalam,
Aged 75 years, Occ: Housewife, .
R/o D.No. 6-26/9 New Saradhanagar, Paradesipalem(V),
Marikivalsa, Visakhapatnam, Rural (M), Visakhapatnam Dist.
10. Smt. Siyyadri Devi W/o Suri Babu,
Aged about 28 yrs, Occ : Housewife,
R/o D.No. A-11, New Saradhanagar, Paradesipalem(V),
Marikivalsa, Visakhapatnam, Rural (M), Visakhapatnam Dist.
11, Smt. Bandepurapu Priyanka, W/o Suresh,
Aged about 25 yrs, Occ : Housewife,
R/o D.No.A-8, New Saradhanagar, Paradesipalem(V),
Marikivalsa, Visakhapatnam, Rural (M), Visakhapatnam Dist.
12. Inturipalli Jaya W/o Ramesh,
Aged about 40 yrs, Occ : Housewife, .
R/o D.No. 6-26/16, New Saradhanagar, Paradesipalem(V),
Marikivalsa, Visakhapatnam, Rural (M), Visakhapatnam Dist.
13. Smt Dogga Sathyavathi W/o Thaviti Naidu
Aged about 40 yrs, Occ : Housewife,
R/o D.No. 6-26/11, New Saradhanagar, Paradesipalem(V),
Marikivalsa, Visakhapatnam, Rural (M), Visakhapatnam Dist.
14. Smt. Banumu Pydamma W/o Ramulu,
Aged about 45 yrs, Occ : Housewife,
R/o D.No. B-10, New Saradhanagar, Paradesipalem(V),
Marikivalsa, Visakhapatnam, Rural (M), Visakhapatnam Dist.
15. Smt Malla Parvathi, W/o Jagnnadha Rao,
Aged about 40 yrs, Occ : Housewife,
R/o D.No. 6-26/18, New Saradhanagar, Paradesipalem(V),
Marikivalsa, Visakhapatnam, Rural (M), Visakhapatnam Dist.
16. Smt. Nidigatti Appalakonda, W/o Lakshmanarao,
Aged about 35 yrs, Occ : Housewife,
R/o D.No. B-11, New Saradhanagar, Paradesipalem(V),
Marikivalsa, Visakhapatnam, Rural (M), Visakhapatnam Dist.
17. Smt Velchuri Chitti Narayanamma W/o Suryanarayana
Aged about 35 yrs, Occ. : Housewife,
R/o D.No. B-8,New Saradhanagar, Paradesipalem(V),
Marikivalsa, Visakhapatnam, Rural (M), Visakhapatnam Dist.
18. Smt Sathraboyana Ramadevi, W/o Apparao,
Aged about 42 yrs, Occ : Housewife,
R/o D.No. A-9, New Saradhanagar, Paradesipalem(V),
Marikivalsa, Visakhapatnam, Rural (M), Visakhapatnam Dist.
19. Smt Malla Akkamma W/o Arjunaidu,
Aged about 58 yrs, Occ : Housewife,
R/o D.No. 6-36/7, New Saradhanagar, Paradesipalem(V),
Marikivalsa, Visakhapatnam, Rural (M), Visakhapatnam Dist.
20, Smt. Patthi Suryakumari W/o Ganesh Babu,
Aged about 42 yrs, Occ : Housewife,
R/o D.No. 6-36/6, New Saradhanagar, Paradesipalem(V), _
Marikivalsa, Visakhapatnam, Rural (M), Visakhapatnam Dist.
21. Smt Peethala Arunakimari W/o Brahmanandarao,
Aged about 55 yrs, Occ: Housewife,
K/O D.No. B-5, New Saradhanagar, Paradesipalem(V),
Marikivalsa, Visakhapatnam, Rural (M), Visakhapatnam Dist.
22. Smt Sarasani Beera Bhaskar, W/o Krishna,
Aged about 55 yrs, Occ : Housewife,
R/o D.No. B-5, New Saradhanagar, Paradesipalem(V), --_-- oO
Marikivalsa, Visakhapatnam, Rural (M), Visakhapatnam Dist.
23. Smt. Koilada Mahalakshmi, W/o Modi Naidu,
Aged about 42 yrs, Occ : Housewife,
R/o D.No. 6-36/6, New Saradhanagar, Paradesipalem(V),
Marikivalsa, Visakhapatnam, Rural (M), Visakhapatnam Dist.
24. Muppana Malleswararao S/o Appalaswamy,
Aged about 47 yrs, Occ : Housewife,
R/o D.No. 6-26/11, New Saradhanagar, Paradesipalem(V),
Marikivalsa, Visakhapatnam, Rural (M), Visakhapatnam Dist.
25. Siyyhadri Simhachalam, S/o Suribabu,
Aged about 60 yrs, Occ : Housewife,
R/o D.No. 6-26/5, New Saradhanagar, Paradesipalem(V),
Marikivalsa, Visakhapatnam, Rural (M), Visakhapatnam Dist.
26. Smt. Kinthali Vijayasree W/o Varaprasada Rao,
Aged about 35 yrs, Occ : Housewife,
R/o D.No. 6-26/12, New Saradhanagar, Paradesipalem(V),
Marikivalsa, Visakhapatnam, Rural (M), Visakhapatnam Dist.
27. Sabbavarapu Ravi Kumar, S/o Late Venkatarao,
Aged about 47 yrs, Occ : Street Vendor
R/o D.No. B-9, New Saradhanagar, Paradesipalem(V),
Marikivalsa, Visakhapatnam, Rural.(M), Visakhapatnam Dist.
AND
1. The State of Andhra Pradesh,
Rep by its' Pri Secretary for MA & UD,
Secretriate, Velagapudi,
Guntur District.
2. The Commissioner for Municipal Corporation,
Greater Visakhapatnam Municipal Corporation,
Visakhapatnam.
3. The Zonal Commissioner for Madhurawada,
Zone-I of Visakhapatnam Municipal Corporation,
Visakhapatnam.
..Responcdents
Petition under Article 226 of the Constitution of | India praying that in the
_ circumstances stated in the affidavit filed therewith, the High Court may be pleased to
dewelling houses located in Sy.No.179, part of Paradesipalem, Visakhapatnam Rural,
Visakhapatnam Distrcit, is as arbitrary, autocratic and against to the principles of natural
justice and consequently direct the Respondent No. 2 not to proceed for demolishion of
the Petitioners dwelling houses situated in Sy. No. 179 Paradesipalem, Visakhapatnam
Rural, Visakhapatnam District, by setting aside the same in the interests of justice:
IA NO: 1 OF 2020
Petition under Section 151 CPC praying that in the circumstances stated in the
affidavit filed in support of the writ petition, the High Court may be pleased to direct the
respondents not to take coercive Steps proceedings to demolish the dwelling houses of
the petitioners by suspending the notices dt.08.09.2020, pending disposal of
W.P.No.16755 of 2020, on the file of the High Court.
The petition coming on for hearing, upon perusing the Petition and the affidavit
filed in support thereof and Order of the High Court dated 28.09.2020 made upon
hearing the arguments of Sri.K.Sreedhar Murthy Advocate for the petitioners, GP for
Municipal Administration & Urban Development for the Respondent No.1 and of
Sri.S.Lakshmi Narayana Reddy, learned Standing Counsel for Respondent Nos.2 & 3,
the Court made the following.
ORDER:
(Through Video Conferencing) "Heard learned counsel for the parties. Interim order passed earlier shall remain in operation until further orders. Immediately on resumption of physical hearing, the case be listed for further orders."
Sd/- R.Karthikeyan ASSISTANT REGISTRAR TRUE COPY// | iP 7p -
For ASSISTANT REGISTRAR
1. One CC to Sri.K.Sreedhar Murthy, Advocate [OPUC]
2. One CC to Sri.S.Lakshmi Narayana Reddy, Standing Counsel (OPUC)
3. Two CCs to GP for Principal Secretary for Municipal Administration and Urban Development, High Court Of Andhra Pradesh. [OUT]
4. One spare copy _HIGH COURT HCJ DATED:06.10.2020 ORDER WP.No.16755 of 2020 EXTENSION OF INTERIM DIRECTION