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Bombay High Court

Rajendra Pandit Bhavsar And Anr vs The Chief Executive Officer Raver Nagar ... on 29 January, 2024

                                         1                                42


          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     BENCH AT AURANGABAD

               42 CIVIL APPLICATION NO. 8750 OF 2023
                                 IN
                           WP/10022/2010

               RAJENDRA PANDIT BHAVSAR AND ANR
                              VERSUS
     THE CHIEF EXECUTIVE OFFICER RAVER NAGAR PALIKA RAVER
                                 ...
                      Advocate for Applicant :
      Ms. Yougandhara Bagdare h/f. Mrs. Deshmukh Charuta Sunil
              AGP for Respondent/State: Mr. V. M. Chate
                                 ...
                               WITH
                WRIT PETITION NO. 10022 OF 2010
                                 ...

                                   CORAM : ARUN R. PEDNEKER, J.

DATE : 29th JANUARY, 2024 PER COURT:

1. Heard.
2. List the matter for final hearing in the final hearing board after three (03) weeks.
3. The civil application for early hearing stands disposed of.

[ARUN R. PEDNEKER, J.] marathe