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[Cites 0, Cited by 7] [Entire Act]

Union of India - Section

Section 43 in Control of National Highways Land and Traffic) Act, 2002

43. Conduct of enquiry

.The Highway Administration or the officer authorised in this behalf by such Administration shall, if he desires to make any enquiry for the purposes of this Act, make a summary enquiry in such manner as may be prescribed.