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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(m) in North-Eastern Hill University Act, 1973

(m)"Principal" means the Head of a College or an Institution, and includes where there is no principal, the person for the time being duly, appointed to act as Principal, and, in the absence of the Principal or the acting Principal, a Vice-Principal duly appointed as such;