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Union of India - Section

Section 10 in The Securities And Exchange Board Of India (Amendment) Act, 2002

10. Amendment of section 15B.-

In section 15B of the principal Act, for the words" a penalty not exceeding five lakh rupees for every such failure", the words" a penalty of one lakh rupees for each day during which such failure continues or one crore rupe s, whichever is less" shall be substituted.