Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 1 in Orissa High Court Permanent and Continuous Lok Adalat Scheme, 2003

1. Short title.

- This Scheme may be called the "Orissa High Court Permanent and Continuous Lok Adalat Scheme, 2003".