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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Maharashtra - Subsection

Section 9(2) in The Mumbai Metropolitan Region Development Authority Act, 1974

(2)The [* * *] [The words 'boards and' were deleted by Maharashtra 29 of 1976, Section 7(b).] committees constituted under this section shall meet at such place and at such time, and shall observe such rules of procedure in regard to the transaction of business at its meetings as may be provided by regulations.