Rajasthan High Court - Jaipur
Smt Meenakshi Sharma Wife Of Himanshu ... vs Himanshu Sharma Son Of Sh. Girdhar Gopal ... on 15 February, 2021
Bench: Sabina, Manoj Kumar Vyas
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Civil Cross Objection No. 26/2020
In
D.B. Civil Misc. Appeal No. 1020/2019
Smt Meenakshi Sharma Wife Of Himanshu Sharma D/o Sh.
Ramesh Chand Sharma
----Petitioner
Versus
Himanshu Sharma Son Of Sh. Girdhar Gopal Sharma
----Respondent
For Petitioner(s) : None HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS Order 15/02/2021 List along with D.B. Civil Misc. Appeal No. 1020/2019.
(MANOJ KUMAR VYAS),J (SABINA),J Aks/Hemant-30 (Downloaded on 22/02/2021 at 09:06:12 PM) Powered by TCPDF (www.tcpdf.org)