Delhi High Court - Orders
Oil And Natural Gas Corporation Limited vs Consortium Of Sree Meil on 11 May, 2023
Author: Chandra Dhari Singh
Bench: Chandra Dhari Singh
$~16
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 438/2020 and I.A. Nos. 5806/2020, 5807/2020,
9276/2020 and 15947/2021
OIL AND NATURAL GAS CORPORATION LIMITED
..... Petitioner
Through: Ms.Nidhi Jaswal, Advocate
(Through VC)
versus
CONSORTIUM OF SREE MEIL ..... Respondent
Through: Mr.Purvesh Buttan and Mr.Prateek
Narwar, Advocates
CORAM:
HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
ORDER
% 11.05.2023 Learned counsel appearing for the petitioner prayed for some time to file convenience compilation as directed by this Court vide order dated 21st March, 2023. Let the same be filed.
List on 29th August, 2023.
CHANDRA DHARI SINGH, J MAY 11, 2023 SV/AS Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:GAURAV SHARMA Signing Date:12.05.2023 18:46:17