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[Cites 0, Cited by 0] [Section 581Q(1)] [Section 581Q] [Entire Act]

Union of India - Subsection

Section 581Q(1)(f) in The Companies Act, 1956

(f)the annual general meeting or extraordinary general meeting of the Producer Company, in which he is a Director, is not called in accordance with the provisions of this Act except due to natural calamity or such other reason.