Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 22(6)] [Section 22] [Entire Act]

State of Tamilnadu - Subsection

Section 22(6)(b) in The Tamil Nadu Electricity Supply Code, 2004

(b)Tariff minimum and meter rent for the period of six months from the date of disconnection (including the notice period)