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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of West Bengal - Subsection

Section 39(9) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(9)Before questioning any person at the premises in question, the Supervisory Authority or the Police Officer shall remind the right of the person to be assisted by an advocate or attorney, and allow that person to exercise that right at that time.