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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Haryana - Subsection

Section 8(10) in Haryana Service of Engineers, Group A, Public Works (Buildings and Roads) Department Act, 2010

(10)Appointment by promotion may be made to the Service or to any post in the cadre in an officiating capacity from the list prepared under this section. ,