Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 80] [Entire Act] State of Andhra Pradesh - Subsection Section 80(3) in Andhra Pradesh Capital Region Development Authority Act, 2014 (3)The provisions of the Act and the rules made there under shall, so far as may be, apply to each of such sections as if it were a separate `sanctioned draft scheme'.
