Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 66] [Entire Act] Union of India - Subsection Section 66(c) in The Medicinal And Toilet Preparations (Excise Duties) Rules, 1955 (c)the practitioner shall allow drawing of samples by Excise Officer to ensure that the preparations contain only self-generated alcohol; and
