Supreme Court - Daily Orders
Kaiyomerz C. Palia vs Cyrus S. Khambata on 22 January, 2024
ITEM NO.34 REGISTRAR COURT. 2 SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. MAHESH TANAJIRAO PATANKAR
CIVIL APPEAL Diary No(s). 25934/2023
KAIYOMERZ C. PALIA & ORS. Petitioner(s)
VERSUS
CYRUS S. KHAMBATA Respondent(s)
Date : 22-01-2024 This petition was called on for hearing today.
For Petitioner(s)
Mr. Somiran Sharma, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Fresh steps have already been taken in respect of sole respondent. As requested, let notice be issued on the address already provided in the petition.
List again on 06.03.2024.
MAHESH TANAJIRAO PATANKAR Registrar pm Digitally signed MAHESH by MAHESH TANAJIRAO TANAJIRAO PATANKAR PATANKAR Date: 2024.01.22 22:34:21 +0530