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Supreme Court - Daily Orders

Kaiyomerz C. Palia vs Cyrus S. Khambata on 22 January, 2024

ITEM NO.34             REGISTRAR COURT. 2                SECTION XVII-A

                    S U P R E M E C O U R T O F          I N D I A
                            RECORD OF PROCEEDINGS


             BEFORE THE REGISTRAR SH. MAHESH TANAJIRAO PATANKAR

CIVIL APPEAL Diary No(s). 25934/2023

KAIYOMERZ C. PALIA & ORS.                                      Petitioner(s)

                                        VERSUS

CYRUS S. KHAMBATA                                              Respondent(s)


Date : 22-01-2024 This petition was called on for hearing today.


For Petitioner(s)
                         Mr. Somiran Sharma, AOR


For Respondent(s)


             UPON hearing the counsel the Court made the following
                                O R D E R

Fresh steps have already been taken in respect of sole respondent. As requested, let notice be issued on the address already provided in the petition.

List again on 06.03.2024.

MAHESH TANAJIRAO PATANKAR Registrar pm Digitally signed MAHESH by MAHESH TANAJIRAO TANAJIRAO PATANKAR PATANKAR Date: 2024.01.22 22:34:21 +0530