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[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(3)(e) in Rajasthan Go-Seva Ayog Act, 1995

(e)three individuals working selflessly for the welfare of all-species of bovine animals and committed to the cause of preservation of said animals: