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[Cites 0, Cited by 10] [Entire Act]

State of Odisha - Section

Section 7 in The Orissa Survey and Settlement Act, 1958

7. [ Final publication of survey record to be notified. [Substituted by Act No. 6 of 1981.]

- After a survey record has been finally published, the Board of Revenue shall, by notification, declare that such record has been finally published, and such notification shall be conclusive proof of such publication.]