Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] Bengal Presidency - Subsection Section 11(g) in The Bengal Irrigation Act, 1876 (g)damage done in respect of any right to a water-course or the use of any water to which any person is entitled under the Indian Limitation Act, [1908] [Figures substituted for the figures '1871' by Bengal Act 1 of 1939.], Part IV;
