Punjab-Haryana High Court
M/S Bptp Limited And Anr vs Ram Kripal Yadav And Ors on 19 April, 2022
Author: Anil Kshetarpal
Bench: Anil Kshetarpal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
RERA-APPL-49-2021 (O&M)
Date of Order: 19.04.2022
M/S BPTP LIMITED AND ANR
..Appellants
Versus
RAM KRIPAL YADAV AND ORS
..Respondents
CORAM: HON'BLE MR. JUSTICE ANIL KSHETARPAL
Present: Mr. Hemant Saini, Advocate
Mr. Anil Kumar Rana, Advocate
Mr. Sahil Sood, Advocate
Mr. Samir Malik, Advocate
Mr. Shobit Phutela, Advocate
Mr. Kamaljeet Dahiya, Advocate
Mr. Sanjeev Sharma, Advocate
Mr. Alok Mittal, Advocate
Mr. Manpreet Singh, Advocate
for Mr. Manish Gupta, Advocate
Mr. Rajeev Anand, Advocate
Mr. Surjeet Bhadu, Advocate
Mr. Veer Singh, Advocate
for the appellants.
Mr. Vineet Sehgal, Advocate
Mr. Namit Khurana, Advocate
Mr. Sandeep Khunger, Advocate
Ms. Nitika Jaura, Advocate
Mr. Kunal Dawar, Advocate
Mr. Ambanshu Sahni, Advocate
Mr. Shubhnit Hans, Advocate
Mr. Nitin Thatai, Advocate
Mr. Vikram Preet, Advocate
for the respondents.
Mr. Nilotpal Shyam, Advocate
Ms. Shivani, Advocate
ANIL KSHETARPAL, J.
For order, see detailed order of the even date passed in RERA- APPL-2-2021, titled as "M/S BPTP Ltd. Vs. Satbir Singh and others".
April 19th, 2022 (ANIL KSHETARPAL)
Ay JUDGE
Whether speaking/reasoned : Yes
Whether reportable : No
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