Himachal Pradesh High Court
Shri Maha Bhawani Transport Co. vs . State Of H.P. & Ors. on 25 July, 2022
Bench: Tarlok Singh Chauhan, Sandeep Sharma
Shri Maha Bhawani Transport Co. vs. State of H.P. & ors.
.
CWP No.4527/202225.7.2022 Present: Mr. Pranjal Munjal, Advocate, vice Mr. Janesh Gupta, Advocate, for the petitioner. Mr. Ashok Sharma, Mr. Rajinder Dogra, Sr. Addl. A.G., Mr. Vinod Thakur, Addl. A.G., Mr. Bhupinder Thakur, Dy.A.G. & Mr. Rajat Chauhan, Law Officer, for the respondents-State.
The Deputy Commissioner, Chamba, is directed to r to file his personal affidavit, clearly stating therein the period, when the water sports activities at Water Sports Centre Taleru remained suspended, duly supported by contemporaneous official record.
List on 22.8.2022.
(Tarlok Singh Chauhan) Judge (Sandeep Sharma) Judge 25.7.2022 (pankaj) ::: Downloaded on - 26/07/2022 20:03:24 :::CIS